Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Goa - Subsection Section 55(7) in Goa Prisons Rules, 2006 (7)Receipt to be taken for passing articles in stores. - The gatekeeper shall not allow any articles to pass in unless the receipt is signed by the official removing such articles inside to the stores.
