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[Cites 0, Cited by 0] [Section 23(23)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(23)(a) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005

(a)A quantitative forecast of the unrestricted demand for electricity, within his area of supply, from each tariff category over the plan period;