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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3)(a) in The National Highways fee (Determination of Rates and Collection) Rules, 2008

(a)the cost for private investment project, shall be the cost as assessed by the executing authority prior to invitation of bids from the concessionaire;