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State of Uttarakhand - Section

Section 14 in Uttarakhand Annual Transfer for Public Servants Act, 2017

14. Inviting Application for transfer on the basis of request.

- Applications for transfer shall be invited along with the option for maximum 10 desired places on the basis of request from employees by displaying the available and anticipated vacancies on the notice board of concerned offices and on the website of Uttarakhand. It shall be compulsory for the employees to give his option in preferential order.