Madhya Pradesh High Court
Ms. Baba Manipuri Construction Company ... vs The State Of Madhya Pradesh on 15 January, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-17483-2017
(MS. BABA MANIPURI CONSTRUCTION COMPANY THR. Vs THE STATE OF MADHYA PRADESH)
2
Gwalior, Dated : 15-01-2018
Shri H.K.Shukla, learned counsel for the petitioner.
Ms. Nidhi Patankar, learned Government Advocate for the
respondent No.1/State.
There is no report of service of respondents No.2 and 3. Office to verify the same and place it on record. Meanwhile, respondent No.1 to file reply.
List in the week commencing 29.01.2018.
(SANJAY YADAV) (ASHOK KUMAR JOSHI)
JUDGE JUDGE
Ashish*