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[Cites 0, Cited by 0] [Section 12A(1)] [Section 12A] [Entire Act]

State of Uttarakhand - Subsection

Section 12A(1)(a) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(a)determine the amount of land revenue payable by a tenure-holder on land on which he acquires rights as a result or orders under this Act, and