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[Cites 0, Cited by 0] [Section 274] [Entire Act]

State of Mizoram - Subsection

Section 274(2) in Mizoram Excise Rules, 1983

(2)If no one appears within two months from the order on appeal to receive the thing confiscated, the sale proceeds or the amount, if any, deposited, such thing or sale proceeds or amount shall be forfeited to the Government.