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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

NCT Delhi - Subsection

Section 84(2)(c) in The Delhi Land Revenue Act, 1954

(c)Prescribing the form, contents, method of preparation, attestation and maintenance of the record-of-rights and other records, maps, field-books, registers and lists made or kept under Section 20 of this Act and prescribing the kind of land, if any, in respect of which any such record need not be prepared;