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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(b) in Police Regulations, Calcutta, 1968

(b)The rally shall be used when it is necessary to summon officers within earshot, e.g., to call beat constables to a particular point. On hearing the call all ranks shall move as quickly as possible to the point where it is being blown.