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Andaman and Nicobar Islands - Section

Section 70 in The Andaman and Nicobar Islands Port Rules, 2004

70. Serang's Certificate of Competancy.

- No flat/boat shall be allowed to ply with in the limits of the Ports of Andaman and Nicobar unless it is in charge of a serang in possession of competancy certificate issued in accordance with A&N Islands Inland vessels (Certificate of competancy) Rule 1972.