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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1) in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

(1)Where meters are not installed, and water is supplied from one point only, that is from one stand-post, one tap or any other method, of draw-off from the service pipe attached to the Water Main, then subject to the provisions of this rule, in respect of each attachment having a diameter specified in column 1 of the Table below, water supplied shall be charged at the rate specified against each such attachment in column 2 of the Table :-Table
Diameter of attachment - Rate per monthRs. nP.
⅜ “ ... ... 3.00
½ “ ... ... 5.00
¾ “ ... ... 10.00
1 “ and above ... ... 15.00