Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Manipur - Subsection

Section 6(xxv) in Manipur University of Culture Act, 2015

(xxv)to borrow, with the approval of state government, on the security of the property of the University money for the purpose of the University;