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State of Odisha - Section

Section 14 in The Orissa Animal Contagious Diseases Rules, 1957

14. Prescribed authority to whom, action taken by the Veterinary Assistant Surgeon regarding examination of infected places to be deputed.

- The authority under Sub-section (3) of Section 21 and Sub section (2) of Section 22 of the Act shall be the District Animal Husbandry and Veterinary Officer in respect of the area comprising his jurisdiction.