Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Assam - Subsection Section 27(a) in The Assam Excise Rules, 2016 (a)Passes for import of denatured spirit shall be issued only to persons holding licences -(i)for wholesale or retail sale of denatured spirit.(ii)to posses denatured spirit in excess of the quantity fixed as the limit of retail sale.
