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[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

State of Telangana - Subsection

Section 51(3)(b) in Telangana Mining Settlements Act, 1956

(b)contravenes any provision of this Act or any rule, bye-law or order made thereunder, for the breach of which no penalty is otherwise provided,