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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(3)(b) in The West Bengal Jute Goods Act, 1950

(b)gunny cloth made of jute or bags made of such gunny cloth; and includes such other goods made of jute as the State Government may specify by notification in the Official Gazette;