Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 6 in Bihar Block Minority Welfare Officers Cadre Rules, 2018

6.

The subject, syllabus and process for departmental exams shall be determined by the Central Examination Committee, Board of Revenue, Bihar.