Delhi High Court - Orders
Sree Rayalseema Green Energy Ltd vs Indian Renewable Energy Development ... on 14 March, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~6 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 329/2018 & IA 16771/2018
SREE RAYALSEEMA GREEN ENERGY LTD. ..... Plaintiff
Through: None.
versus
INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY
LTD. ..... Defendant
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 14.03.2022 None is present for the parties. Relist on 3rd August, 2022.
NAVIN CHAWLA, J MARCH 14, 2022/rv/AB Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:16.03.2022 18:39:54