Section 70 in Ayush and Health Sciences University of Chhattisgarh Act, 2008
70. Removal of difficulties.
- If any difficulty arises as to the first constitution or reconstitution of any authority of the university after commencement of the Act or otherwise in giving effect to the provisions of this Act the State Government, as occasion may require, may by order do anything which appears to it necessary for the purpose of removing the difficulty.
