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[Cites 0, Cited by 0] [Section 418(1)] [Section 418] [Entire Act]

State of Telangana - Subsection

Section 418(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)cause to be put up or painted on a conspicuous part of any house at or near each end, corner or entrance to every street, the name so determined;