Madhya Pradesh High Court
Smt. Renu Bansal vs State Of M.P. on 22 June, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-6887-2011
(SMT. RENU BANSAL Vs STATE OF M.P.)
9
Gwalior, Dated : 22-06-2018
Shri Kehar Kaurav, learned counsel for the petitioner.
Shri Kuldeep Singh, learned GA for respondents/State.
Shri Sanjay Kumar Sharma, learned counsel for respondent No. 5. sh As prayed by counsel for the petitioner, list the matter in the e next week.
ad Pr (ANAND PATHAK) JUDGE a hy ad M JPS/-
of Digitally signed by JAI PRAKASH SOLANKI JAI PRAKASH DN: c=IN, o=HIGH COURT OF M.P. BENCH GWALIOR, ou=P.S., postalCode=474011, st=Madhya Pradesh, SOLANKI 2.5.4.20=21a61bf5c087ff6d5bbc8d38b61167 7f4e4306c281cca875991d2a0b6545c503, cn=JAI PRAKASH SOLANKI rt Date: 2018.06.23 10:16:19 +05'30' ou C h ig H