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State of Bihar - Section

Section 1 in The Bihar Essential Services Maintenance Act, 1948

1.

(1)This Act may be called the Bihar Essential Services Maintenance Act, 1948.
(2)It extends to the whole of the [State] [Substituted by Para. 4(1) of the A.L.O. for 'Province'.] of Bihar.
(3)It shall come into force at once.