Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Tamilnadu - Subsection Section 35(1) in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971 (1)The Board shall consist of a Chairman and such number of other official and non-official members not exceeding fifteen as may be prescribed.
