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Jharkhand High Court

Samir Das @ Samir Das Gupta @ Sameer Das @ ... vs The State Of Jharkhand & Anr. .... ...... ... on 14 February, 2020

Author: Shree Chandrashekhar

Bench: Shree Chandrashekhar

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              B. A. No. 7925 of 2018
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Samir Das @ Samir Das Gupta @ Sameer Das @ Sameer Das Gupta .... ...... Petitioner Versus The State of Jharkhand & Anr. .... ...... Opp. Parties

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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR

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For the Petitioner : Mr. Rohan Kashyap, Adv. For the State : Mrs. Amrita Kumari, APP

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13/14.02.2020 On the request of the learned counsel for the petitioner, post the matter on 20.03.2020.

(Shree Chandrashekhar, J.) R.K.