Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Punjab - Subsection Section 78(a) in Punjab Panchayat Samitis and Zila Parishads Act, 1961 (a)apportionment made by the Government under section 118 out of the balance of district fund at the credit of District Board concerned;
