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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(1)(k) in The Orissa Grama Panchayats Act, 1964

(k)manufacturing or distilling sago or keuda water, manufacturing artificial manure, manufacturing or refining sugar, manufacturing sugarcandy or jaggery, tanning or manufacture of leather or leather goods, manufacturing lac, manufacturing beedis;