Supreme Court - Daily Orders
Anil Kumar Malhotra vs Ajay Pasricha . on 27 October, 2017
Author: Chief Justice
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL No.4704 OF 2013
ANIL KUMAR MALHOTRA ......APPELLANT
VERSUS
AJAY PASRICHA & ORS. .......RESPONDENTS
WITH
CIVIL APPEAL No.4705 OF 2013
O R D E R
Heard Mr.Joy Basu, learned senior counsel along with Mr.Himanshu Gupta, learned counsel for the appellant and Ms.Indu Malhotra, learned senior counsel along with Ms.Alka Sarin,learned counsel and Ms.Tatini Basu, learned counsel for the respondents.
Having considered the submissions advanced by learned counsel for the parties, we are not inclined to entertain these appeals and the same are accordingly dismissed. No order as to costs.
.........................CJI. (DIPAK MISRA) ….........................J. (A.M.KHANWILKAR) Signature Not Verified Digitally signed by SATISH KUMAR YADAV ..........................J. Date: 2017.11.01 16:50:42 TLT Reason: (Dr.D.Y.CHANDRACHUD) NEW DELHI;
OCTOBER 27, 2017.
ITEM NO.1 COURT NO.1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).4704/2013 ANIL KUMAR MALHOTRA Appellant(s) VERSUS AJAY PASRICHA . & ORS. Respondent(s) (IA No.92826/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS FOR EARLY HEARING APPLICATION ON IA 39265/2017) WITH C.A. No.4705/2013 (IV) (FOR EARLY HEARING APPLICATION ON IA 39263/2017 and IA No.92830/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS) Date : 27-10-2017 These matters were called on for hearing today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE DR. JUSTICE D.Y. CHANDRACHUD For Appellant(s) Mr.Josy Basu, Sr.Adv.
Mr.Karan Nehra, Adv.
Mr.Himanshu Gupta, Adv. Mr.Anil Kumar Tandale, AOR For Respondent(s) Ms.Indu Malhotra, Sr.Adv.
Ms.Ranjeeta Rohatgi, Adv. Ms.Alka Sarin, Adv.
Mr.Anil Kumar Makhija, Adv. Ms.Rakhi Mohanty, Adv.
Ms.Samten Doma, Adv.
Ms.Tatini Basu, AOR UPON hearing the counsel the Court made the following O R D E R The appeals are dismissed in terms of the signed order.
No order as to costs.
(SATISH KUMAR YADAV) (H.S. PARASHER) AR-CUM-PS ASSISTANT REGISTRAR (Signed order is placed on the file)