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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(5)(ii) in Orissa Universities Act, 1989

(ii)to make an enquiry or cause an enquiry to be made in like manner in respect of any matter connected with any University, and in every such case, he shall give notice to the Registrar of his intension to make an inspection or enquiry or to cause an inspection or enquiry to be made and the concerned University shall be entitled to be represented thereat: