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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(2)No withdrawals shall be permitted from the Account during the extended period. The entire balance along with interest shall be paid to such account holder immediately upon expiry of extended period.