Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3A in National Cadet Corps (Girls Division) Rules, 1949 3A. These allowances for annual training camp for all Officers and Girl Cadets shall be paid to the Officer placed in command of the unit.
