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[Cites 0, Cited by 2] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(i) in The Air (Prevention And Control Of Pollution) Act, 1981

(i)to perform such other functions as may be prescribed or as may, from time to time, be entrusted to it by the Central Board or the State Government;