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Bombay High Court

Lakshdeep Investments And Finance Pvt ... vs Assistant Commissioner Of Income - Tax, ... on 4 July, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                                           mentioned-WPL 8903-22 @ others.doc




         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                ORDINARY ORIGINAL CIVIL JURISDICTION

                  WRIT PETITION (L) NO. 8903 OF 2022

Lakshdeep Investments & Finance Pvt. Ltd. ... Petitioner
      Versus
Assistant Commissioner of Income Tax,
Circle-7(1)(1), Mumbai and Ors.           ... Respondents

                                AND
                 WRIT PETITION (L) NO. 13449 OF 2022

Mumbai Postal Employees Co-operative
Credit Society Limited                          ... Petitioner
     Versus
Income Tax Officer, Ward-17(2)(1) and Ors.      ... Respondents

                                AND
                 WRIT PETITION (L) NO. 13449 OF 2022

Mumbai Postal Employees Co-operative
Credit Society Limited                          ... Petitioner
     Versus
Income Tax Officer, Ward-17(2)(1) and Ors.      ... Respondents

                               AND
                   WRIT PETITION NO. 2033 OF 2022

Erangal Comtrade & Consultancy LLP              ... Petitioner
      Versus
Assistant Commissioner of Income Tax
Circle-2(1)(1) and Ors.                         ... Respondents




Nikita Gadgil                                                                   1/3
                                          mentioned-WPL 8903-22 @ others.doc




                               AND
                WRIT PETITION (L) NO. 13814 OF 2022

Dominion Diamond (India) Pvt. Ltd.            ... Petitioner
      Versus
Assistant Commissioner of Income Tax
Circle-5(1)(1) and Ors.                       ... Respondents

                               AND
                WRIT PETITION (L) NO. 14292 OF 2022

HDFC Ergo General Insurance Co. Ltd.     ... Petitioner
      Versus
Deputy Commissioner of Income Tax
Circle-1(1)(1) and Ors.                  ... Respondents
                           AND
            WRIT PETITION (L) NO. 14535 OF 2022

Seth Iron & Steel Private Ltd.            ... Petitioner
      Versus
Assistant Commissioner of Income Tax
Circle-5(3)(1) and Ors.                   ... Respondents
                               AND
               WRIT PETITION NO. 2234 OF 2022

Upesi Ventures Ltd.                           ... Petitioner
      Versus
Assistant Commissioner of Income Tax
Circle-4(3)(1) and Ors.                       ... Respondents
                              ******
Mr. Atul K. Jasani for Petitioner.

                              ******

                          CORAM: DHIRAJ SINGH THAKUR &
                                 ABHAY AHUJA, JJ.

DATE : 4th JULY, 2022 Nikita Gadgil 2/3 mentioned-WPL 8903-22 @ others.doc P.C. :-

1. Not on Board. Mentioned. Taken on Board.
2. Stand over to 25th July, 2022.
3. Ad-interim reliefs granted earlier shall continue to operate till 1st August, 2022.

(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) NIKITA YOGESH GADGIL Digitally signed by NIKITA YOGESH GADGIL Date: 2022.07.04 16:34:11 +0530 Nikita Gadgil 3/3