Calcutta High Court
Malvika Foundation And Ors vs Eiilm Foundation And Ors on 21 July, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
CS No.251 of 2013
With
GA No.2176 of 2013
GA No.2479 of 2014
GA No.3063 of 2013
GA No.3536 of 2013
GA No.3807 of 2014
GA No.52 of 2014
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MALVIKA FOUNDATION AND ORS.
Versus
EIILM FOUNDATION AND ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 21st July, 2017.
Appearance:
Mr. S.N. Mitra Sr. Adv.
Mr. M. Bose, Adv.
Mr. Deepak Kumar Jain, Adv.
Mr. A. Mukherjee, Adv.
Mr. Debajyoti Datta, Adv.
Mr. G.P. Shaw, Adv.
Mr. R.L. Mitra, Adv.
Mr. Nirmalya Dasgupta, Adv.2
The Court: All the applications were disposed of by a common order dated 5th July, 2017. However, due to inadvertence the remuneration of the Supervisor was inadvertently mentioned as "Rs.1700/-" instead of "Rs.17,000/-".
Let this correction be incorporated in the order dated 5th July, 2017. The server copy shall also be corrected accordingly.
Let it be recorded that all the applications were disposed of by an order dated 5th July, 2017 (SOUMEN SEN, J.) sp/