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[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(6)(a) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

(a)In the case of an employee retiring before completing a qualifying service of thirty-three years, but after completing a qualifying service of ten years, the amount of pension shall be proportionate to the amount of pension and additional pension admissible under sub-regulations (2) and (3) and in no case the amount of pension shall be less than the amount of minimum pension specified in these regulations.