Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 59 in The Punjab Goods and Services Tax Act, 2017 59. Self-assessment. - Every registered person shall self-assess the taxes payable under this Act and furnish a return for each tax period as specified under section 39.
