Section 1 in The Rajasthan Special Economic Zones Development Act, 2003
1. Short title, extent and commencement.
(1)This Act may be called the Rajasthan Special Economic Zones Development Act, 2003.(2)It extends to the whole of the State of Rajasthan.(3)It shall be deemed to have come into force on and from 25th day of July, 2003.
