Section 7 in Civil Services (Departmental Examination), Punjab Rules, 2014
7. [ Functions and duties of the Secretary. [Substituted by Notification No. G.S.R.29/Const./Art.309/Amd.(2)/2019, dated 6.8.2019 (w.e.f. 26.9.2014).]
- The Secretary shall be overall incharge for conduct of the examination and shall perform the following functions and duties, namely: -(i)assist the Examination Committee in its day to day functions;(ii)to select the Examiners;(iii)to approve the set of question papers for each subject;(iv)to fix the date and time for examination;(v)deliver the question papers, to the Examiners, for each examination;(vi)deliver the answer sheets, to the Examiners concerned;(vii)receive the question papers alongwith awards of marks, from the Examiners, within a period of two weeks from the date of completion of the examination;(viii)submit the awards to the Examination Committee for approval, within a period of one week from the date of receipt of the awards, from the Examiners; and(ix)generally conduct the whole correspondence and business of the examination.]
