Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(6) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(6)The team shall interact with the children during the visits to the institution, to determine their well being and uninhibited feed back.