Delhi High Court - Orders
Kranti Arora vs Digjam Ltd on 13 March, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(OS) 7/2011 & CM APPL. 43534/2021
KRANTI ARORA ..... Appellant
Through: Mr. Rajiv Dutta, Senior Advocate
with Mr. Siddharth Dutta, Mr.
Armaan Verma and Mr. Harsh
Vardhan, Advocates
versus
DIGJAM LTD ..... Respondent
Through: Mr. Sanjiv K. Jha and Mr. Vikash K.
Singh, Advocates
Mr. Arjun Mitra, Advocate for
NDMC
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 13.03.2023
1. Arguments heard.
2. Judgment reserved.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J MARCH 13, 2023/rk Signature Not Verified Digitally Signed By:ROHIT KUMAR Signing Date:14.03.2023 12:11