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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(g) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(g)[ The retired Judges of Supreme Court and High Courts.] [Inserted vide Orissa Gazette Extraordinary No. 496/24.4.1995-Resolution/18.4.1995.]