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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1)(d) in The Land Improvement Loans Act, 1883

(d)out of the property comprised in the collateral security (if any) - according to the procedure for the realization of land-revenue by the sale of immoveable property other than the land on which that revenue is due :