Madhya Pradesh High Court
Senior Manager,Uco Bank vs M/S Zoom Developers (Pvt) Ltd. on 20 December, 2018
HIGH COURT OF MADHYA PRADESH COMP No.9/11 Indore, Dated: 20/12/2018 OLR No.51/16 Parties through their counsel. Shri H.Y. Mehta, learned counsel for the OL seeks permission to withdraw the OLR.
Prayer is allowed.
OLR No.51/2016 is dismissed as withdrawn.
OLR No.42/17 Parties through their counsel. Shri H.Y. Mehta, learned counsel for the OL submits that the OLR has already been disposed off vide order dated 17/07/2018.
In view of this, no further orders on the OLR is required. OLR No.42/17 is accordingly stands closed.
OLR 66/16, 13/17 and 38/17 Parties through their counsel. At the request of learned counsel for the OL, the OLRs are adjourned.
List after 4 weeks on any Monday.
(Prakash Shrivastava) Judge krjoshi Digitally signed by KHEMRAJ JOSHI Date: 2018.12.20 15:40:06 +05'30'