Section 17(5)(a) in The Indian Postal Service (Group 'A') Rules, 1987

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Union of India - Subsection

Section 17(5)(a) in The Indian Postal Service (Group 'A') Rules, 1987

(a)to such an extent that the total number of vacancies so carried forward together with the vacancies reserved for candidates who are members of the scheduled castes and Scheduled Tribes for that year exceeds 560% of the total vacancies in that year, or

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Union of India - Subsection

Section 17(5)(a) in The Indian Postal Service (Group 'A') Rules, 1987