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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(4) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(4)Where it is not necessary to use paper seals for securing the ballot boxes, it shall be secured and the ballot box sealed in such manner that the slit for the insertion of ballot papers remains open and the candidates present allowed to affix, if they so desire, their seals.