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Delhi High Court - Orders

Vasant Kunj Enclave United Residents ... vs Municipal Corporation Of Delhi And Ors on 27 March, 2024

Author: Sachin Datta

Bench: Sachin Datta

                                    $~47
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 15458/2023
                                                VASANT KUNJ ENCLAVE UNITED RESIDENTS WELFARE
                                                ASSOCIATION REGD                     ..... Petitioner
                                                             Through: Mr. Parivesh Singh, Mr. Prem
                                                                      Parkash and Mr. Abhay Kumar
                                                                      Chauhan, Advs.
                                                             versus

                                                MUNICIPAL CORPORATION OF DELHI AND ORS.
                                                                                            ..... Respondents
                                                             Through: Mr. Sanjeev Sabharwal, SC for MCD.
                                                                        Mr. Digvijay Rai, Adv. for R4.
                                                                        Mr. Anand Singh, Adv. alongwith
                                                                        Mr. Shubham Dwivedi, Adv. for
                                                                        RWA (through VC)
                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 27.03.2024 The court has not assembled after 04:00 p.m. as the Hon'ble Judge is presiding over a Tribunal constituted under the Unlawful Activities (Prevention) Act.

List on 12.09.2024.

BY ORDER COURT MASTER MARCH 27, 2024/at This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/04/2024 at 21:32:42