Delhi High Court - Orders
Vasant Kunj Enclave United Residents ... vs Municipal Corporation Of Delhi And Ors on 27 March, 2024
Author: Sachin Datta
Bench: Sachin Datta
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15458/2023
VASANT KUNJ ENCLAVE UNITED RESIDENTS WELFARE
ASSOCIATION REGD ..... Petitioner
Through: Mr. Parivesh Singh, Mr. Prem
Parkash and Mr. Abhay Kumar
Chauhan, Advs.
versus
MUNICIPAL CORPORATION OF DELHI AND ORS.
..... Respondents
Through: Mr. Sanjeev Sabharwal, SC for MCD.
Mr. Digvijay Rai, Adv. for R4.
Mr. Anand Singh, Adv. alongwith
Mr. Shubham Dwivedi, Adv. for
RWA (through VC)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 27.03.2024 The court has not assembled after 04:00 p.m. as the Hon'ble Judge is presiding over a Tribunal constituted under the Unlawful Activities (Prevention) Act.
List on 12.09.2024.
BY ORDER COURT MASTER MARCH 27, 2024/at This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/04/2024 at 21:32:42