Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 60(1)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1)(a) in Government of India Act, 1935

(a)in the Provinces of Madras, Bombay, Bengal, the United Provinces, Bihar and Assam, two Chambers;