Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 335 in Bihar Board's Miscellaneous Rules, 1958

335.

The following rules relating to money-orders other than revenue money-orders, in favour of Government and local bodies entitled to bank at treasuries or sub-treasuries, were published under the Government of Bengal notification No. 1209-L.S.G., dated the 17th February, 1906.