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[Cites 0, Cited by 10] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007

(1)The State Government shall within a period of six months from the date of the commencement of this Act may, by notification in the Official Gazette, constitute for each Sub-Division one or more Tribunals as may be specified in the notification for the purpose of adjudicating and deciding upon the order for maintenance under section 5.