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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(6) in Punjab Self-Supporting Co-operative Societies Act, 2006

(6)An order of refusal for registering an amendment in the bye-laws, shall be forwarded by the Registrar to the self-supporting co-operative society within a period of thirty days alongwith the reasons for refusal.