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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2)(B) in New Town Kolkata Planning Area (Building) Rules, 2014

(B)Conditions as to use of a building site - No piece of land shall be used as a site for erection, re-erection, addition to or alteration of, any building-